HARVIR SINGH

93 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• RINKI v. STATE OF U.P. AND 8 OTHERS — Allahabad High Court (2026-05-14)
• MOHAMMAD HANEEF v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
• NAGESH UPADHYAY AND ANOTHER v. STATE OF UP AND 2 OTHERS — Allahabad High Court (2026-05-13)
• SHRI KRISHNA SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
• ABHISHEK VERMA AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
• VISHWANATH SINGH @ BHOLA v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-06)
• MAHAVEER v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-05)
• MANOJ KUMAR PANDEY v. State of U.P. AND ANOTHER — Allahabad High Court (2026-05-04)
• BALVEER SAHAI AND 2 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-04)
• DR AKHILESH DUBEY v. STATE OF U.P. — Allahabad High Court (2026-05-04)