LexHARUN-UL-RASHID
5,034 recorded High Court judgment(s) · 2006–2014
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 5034 |
Disposal nature
| DISPOSED OF | 3068 |
| DISMISSED | 882 |
| ALLOWED | 487 |
| PARTLY ALLOWED | 160 |
| REMANDED | 141 |
| CLOSED | 124 |
| DISMISSED FOR DEFAULT | 48 |
| DISMISSED AS WITHDRAWN | 43 |
Recent judgments
- MARIYADAS v. BENJAMIN — Kerala High Court (2014-09-30)
- PRAMEELA.R. v. N.R.PRASAD — Kerala High Court (2014-09-30)
- DR.ROY VIJAYAN v. LAKSHMI KARTHIKEYAN — Kerala High Court (2014-09-23)
- STATE OF KERALA v. M.T THOMAS — Kerala High Court (2014-09-16)
- RASNA v. JAISON — Kerala High Court (2014-09-01)
- VIPIN NADAKKAL v. ANUPAMA C — Kerala High Court (2014-08-25)
- CANDACE ELIZEBATH REBERIO v. MANOJ ANSLEM REBERIO — Kerala High Court (2014-08-25)
- BAVEND D.KUMAR @ BOVAN D.KUMAR v. GOPIKA G. — Kerala High Court (2014-08-25)
- LAKSHMI VIJAY v. PRAMOD .P.R — Kerala High Court (2014-08-20)
- LIJO THOMAS v. BEENA CHARLEY — Kerala High Court (2014-08-19)