LexHARUN-UL-RASHID, C.N.RAMACHANDRAN NAIR
416 recorded High Court judgment(s) · 2007–2012
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 416 |
Disposal nature
| PARTLY ALLOWED | 164 |
| DISMISSED | 104 |
| DISPOSED OF | 89 |
| ALLOWED | 37 |
| REMANDED | 15 |
| CLOSED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
| DISMISSED WITH DIRECTION | 1 |
Recent judgments
- C.K.SURENDRAN v. SEBASTIAN.P.J. — Kerala High Court (2012-09-11)
- STATE OF KERALA,REP;BY DIST.COLLECTOR v. B.N.THANKAMONEY AND OTHERS — Kerala High Court (2012-03-21)
- STATE OF KERALA v. N.R.RAVIKUMAR — Kerala High Court (2012-03-21)
- THE STATE BANK OF TRAVANCORE v. THE COMMISSIONER OF INCOME TAX — Kerala High Court (2011-11-30)
- STATE OF KERALA v. VASANTHA KUMARI AMMA & OTHERS — Kerala High Court (2011-08-05)
- MOHAMMED ASHRAF v. FEBIN — Kerala High Court (2011-08-05)
- STATE OF KERALA v. SRI.ELAYAMBARI GANGADHARAN — Kerala High Court (2011-08-05)
- MOHAMMED ASHRAF v. FEBIN AND ANOTHER — Kerala High Court (2011-08-05)
- M.D., K.S.R.T.C. v. RADHAKRISHNAN NAIR — Kerala High Court (2011-07-19)
- REGISTRAR OF CO-OP.SOCIETIES, TVM. v. J.SIVAN PILLAI AND ANOTHER — Kerala High Court (2011-07-19)