HARSIMRAN SINGH SETHI,. YASHVIR SINGH RATHOR

72 recorded High Court judgment(s) · 2025–2026

Courts

Punjab & Haryana High Court

KAMAL VERMA AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-27)
UNION OF INDIA AND OTHERS v. RAKSHAK PAWAN KUMAR AND ANOTHER — Punjab & Haryana High Court (2026-04-27)
UNION OF INDIA AND OTHERS v. ARMED FORCES TRIBUNAL AND ANR — Punjab & Haryana High Court (2026-04-27)
MS SHREE RAM METAL v. ASSISTANT COMMISSIONER — Punjab & Haryana High Court (2026-04-27)
RAJESH SHARMA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-04-27)
AMARJEET KAUR v. STATE OF PUNJAB & OTHERS — Punjab & Haryana High Court (2026-04-27)
MS SAIN DASS OVERSEAS v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2026-04-27)
JATINDER KUMAR THROUGH LRS SWAPNIL v. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS — Punjab & Haryana High Court (2026-04-27)
UNION OF INDIA AND OTHERS v. JASWINDER PAL SINGH AND ANOTHER — Punjab & Haryana High Court (2026-04-27)
MEHAR KAUR DECEASED THROUGH HER LRS v. GURTEJ SINGH AND OTHERS — Punjab & Haryana High Court (2026-04-27)