HARSIMRAN SINGH SETHI,. VIKAS SURI

1,634 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• SMT TOSHI RANI AND ANR v. GREATER MOHALI AREA DEVELOPMENT AUTHORITY AND OTHERS — Punjab & Haryana High Court (2026-05-15)
• JD SANDHU v. THE CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-15)
• UNION OF INDIA AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2026-05-08)
• DARSHAN LAL KHATAK AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-04-24)
• UNION OF INDIA AND OTHERS v. NO JC 498303 W SUBEDAR HONY LT RETD MOHAN SINGH AND ANOTHER — Punjab & Haryana High Court (2026-04-24)
• RAJESH KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-17)
• SHRUTI BANSAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-17)
• SATNAM SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-17)
• NARESH KUMAR v. ELECTION COMMISSION OF INDIA AND OTHERS — Punjab & Haryana High Court (2026-04-17)
• MOHIT BANSAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-04-17)