HARSIMRAN SINGH SETHI,. RAMESH KUMARI

22 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• UNION OF INDIA v. EX NAIK PUNJAB SINGH NUMBER 3381527 N — Punjab & Haryana High Court (2025-09-26)
• MANPREET KAUR v. HIMMAT SINGH — Punjab & Haryana High Court (2025-09-26)
• SWATI BAJAJ v. ARJUN BAJAJ — Punjab & Haryana High Court (2025-09-26)
• UNION OF INDIA AND OTHERS v. EX HAV RAMESHWAR DASS AND ANOTHER — Punjab & Haryana High Court (2025-09-26)
• KRISHAN AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-09-25)
• MANDEEP SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-09-25)
• SUKHWINDER KAUR v. ARMED FORCES TRUBINAL AND OTHERS — Punjab & Haryana High Court (2025-09-25)
• BORIYA SINGH v. FINANCIAL COMMISSIONER (APPEALS), PUNJAB — Punjab & Haryana High Court (2025-09-25)
• SAVITA JERATH v. STATE CONSUMER DISPUTES REDRESSAL COMMISSION UT CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2025-09-25)
• SALMA AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2025-09-25)