HARSIMRAN SINGH SETHI,. PARMOD GOYAL

22 recorded High Court judgment(s) · 2026–2026

Courts

Punjab & Haryana High Court

JATINDER KUMAR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-24)
SANDEEP GARG v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-03-24)
SIMARJIT KAUR ALIAS SIMRANJEET KAUR v. THE DISTRICT MAGISTRATE CUM APPELLATE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2026-03-24)
UNION OF INDIA THROUGH SECRETARY v. ARMED FORCES TRIBUNAL THROUGH REGISTRAR — Punjab & Haryana High Court (2026-03-24)
AMAZON ENTERPRISES PVT LTD v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-24)
M/S T. STANES AND COMPANY LIMITED v. THE DIRECTOR OF AGRICULTURE AND FARMER WELFARE DEPARTMENT, PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-24)
KARAN SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-03-24)
UNION OF INDIA v. EX HAV BALWAN SINGH — Punjab & Haryana High Court (2026-03-24)
JASWINDER SINGH SAHOTA v. SURJIT SINGH AND OTHERS — Punjab & Haryana High Court (2026-03-24)
ARSHAD v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-03-24)