HARSIMRAN SINGH SETHI,. DEEPAK MANCHANDA

667 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• CHANDIGARH ADMINISTRATION AND ORS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR — Punjab & Haryana High Court (2026-05-29)
• ASHOK KHEMKA v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• MANAGING COMMITTEE OF CHD BRANCH OF NORTHERN INDIA REGIONAL COUNCIL OF ICAI AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2026-05-29)
• UNION OF INDIA AND ORS v. 1NO 6899522M EX HAV HONY NAIB SUB SEWA SINGH AND ANR — Punjab & Haryana High Court (2026-05-29)
• DEEPA v. THE MUNICIPAL COMMITTEE DHARUHERA — Punjab & Haryana High Court (2026-05-29)
• UNION OF INDIA v. EX HAV BALJEET SINGH — Punjab & Haryana High Court (2026-05-29)
• SHINY v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• RAMMEHAR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• UNION OF INDIA AND ORS v. NC 698334A EX SUB AMAR JEET — Punjab & Haryana High Court (2026-05-29)
• UNION OF INDIA v. RAVINDER SINGH — Punjab & Haryana High Court (2026-05-29)