HARSIMRAN SINGH SETHI

33,979 recorded High Court judgment(s) · 2014–2026

Courts

Disposal nature

Recent judgments

• JINDER SINGH AND OTHERS v. DEPARTMENT OF SOCIAL WELFARE CHANDIGARH ADMINISTRATION CHANDIGARH AND OTHERS — Punjab & Haryana High Court (2026-05-22)
• M/S UNIMET PROFILES LTD v. RAJ KUMAR AND ANOTHER — Punjab & Haryana High Court (2026-05-08)
• ARVIND KALRA v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-08)
• THE BOOTHGARH COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD v. THE PRESIDING OFFICER INDUSTRIAL TRIBUNAL LUDHIANA — Punjab & Haryana High Court (2026-04-17)
• MARUTI SUZUKI INDIA LIMITED v. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT II GURUGRAM AND ANR — Punjab & Haryana High Court (2026-01-23)
• SHARMILA v. STATE OF PUNJAB — Punjab & Haryana High Court (2025-12-19)
• TARSEM CHAND AND OTHERS v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2025-11-28)
• RAJENDER KUMAR v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2025-11-28)
• SURESH KUMAR SHARMA AND ANR v. PUNJAB STATE INFORMATION COMMISSION AND ORS — Punjab & Haryana High Court (2025-11-28)
• SURJEET SINGH GILL v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2025-09-12)