LexHARSHA DEVANI, . VIRESHKUMAR B. MAYANI
147 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 147 |
Disposal nature
| 38-RULE ABSOLUTE/ALLOWED @ FH | 92 |
| 58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH | 19 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 10 |
| 26-DISMISSED @ ADM.STAGE | 5 |
| 44-PARTLY ALLOWED @ FH | 5 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 4 |
| 53-ALLOWED / GRANTED @ ADM.STAGE | 3 |
| 28-REJECTED @ ADM.STAGE | 3 |
Recent judgments
- AMIT @ BILLU KAILASH BANARASHI JAYSWAL v. STATE OF GUJARAT — Gujarat High Court (2019-09-18)
- K.RATANLAL AND CO. THRO RATANLAL BALDEVJI PARMAR v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- NARAYAN @ NARAYAN SAI @ MOTA BHAGWAN S/O ASHARAM @ ASHUMAL HARPALANI v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- JAYESHBHAI S/O KARSHANBHAI PABABHAI RAVALIYA v. STATE OF GUJARAT — Gujarat High Court (2019-09-17)
- GORDHAN @ HITESH @ SAGAR MOHANBHAI MOTIBHAI SHEKHAVA v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- BHARATBHAI @ KATIYO HARIBHAI PARGHI v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- VIJAYBHAI @ KANUDO TEJABHAI DEGDA v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- SHAH NIRAV @ RAVI MAHESHBHAI v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- RAVINDRABHAI @ JOHN LAKHUBHAI VAGHELA v. STATE OF GUJARAT — Gujarat High Court (2019-09-16)
- STATE OF GUJARAT v. ARVIND KESHAVBHAI VANKAR — Gujarat High Court (2019-09-16)