HARSHA DEVANI, . SONIA GOKANI

45 recorded High Court judgment(s) · 2014–2015

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	19
38-RULE ABSOLUTE/ALLOWED @ FH	11
26-DISMISSED @ ADM.STAGE	8
39-RULE DISCHARGED/DISMISSED @ FH	4
47-DISPOSAL IN ANY OTHER MODE FH	3

COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, DAMAN v. M/S SARLA POLYESTER LTD. (100% EOU) (YARN DYEING DIVISION) — Gujarat High Court (2015-05-08)
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VAPI v. M/S SATIDHAM INDUSTRIES LTD. — Gujarat High Court (2015-05-08)
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, DAMAN v. M/S SARLA POLYESTER LTD. (100% EOU) — Gujarat High Court (2015-05-08)
SHIVAN WATER TREATERS PVT LTD v. STATE OF GUJARAT — Gujarat High Court (2014-10-01)
PUKHRAJ BHABHUTMAL SHAH v. INCOME TAX OFFICER — Gujarat High Court (2014-09-26)
SHREEJIKRUPA SPINNERS PVT LTD THRO AUTHORISED SIGNATORY v. UNION OF INDIA THRO MINISTRY OF FINANCE — Gujarat High Court (2014-09-26)
BHAVANI CORPORATION THROUGH SH. RATILAL ODHAVJIBHAI PATEL v. ASSISTANT COMMISSIONER CENTRAL EXCISE DIVISION II — Gujarat High Court (2014-09-26)
LAMIFAB INDUSTRIES v. UNION OF INDIA — Gujarat High Court (2014-09-26)
COMMISSIONER OF SERVICE TAX v. SAUMYA CONSTRUCTION PVT LTD — Gujarat High Court (2014-09-25)
AMARSHIV CONSTRUCTION PVT LTD v. ASST. COMMISSIONER OF INCOME TAX — Gujarat High Court (2014-09-23)