LexHARSHA DEVANI, . SANGEETA K. VISHEN
361 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 361 |
Disposal nature
| 46-ANY OTHER MODE @ FH | 104 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 93 |
| 27-WITHDRAWN @ ADM.STAGE | 42 |
| 35-ANY OTHER MODE @ ADM.STAGE | 30 |
| 26-DISMISSED @ ADM.STAGE | 29 |
| 40-WITHDRAWN @ FH | 28 |
| 47-DISPOSAL IN ANY OTHER MODE FH | 20 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 7 |
Recent judgments
- ASMAN INVESTMENTS LTD. v. DY. COMMISSIONER OF INCOME TAX — Gujarat High Court (2020-03-26)
- JINDAL STAINLESS HISAR LTD. v. STATE OF GUJARAT — Gujarat High Court (2020-03-11)
- THE COMMISSIONER CUSTOMS, AHMEDABAD v. GLOBAL CAMBAY MARINE SERVICE PVT.LTD — Gujarat High Court (2020-03-11)
- KANTILAL VAGHAJIBHAI BARAIYA v. KAILASHBEN WD/O NAVINCHANDRA BALUBHAI MODI — Gujarat High Court (2020-03-02)
- HARISH, S/O. TEJABHAI AHIR v. HARINARAYAN RAMJAS PATEL — Gujarat High Court (2020-03-02)
- SONAL AASHISH MADHAPARIYA v. AASHISH HARJIBHAI MADHAPARIYA — Gujarat High Court (2020-03-02)
- BHAVESHKUMAR SHAILESHBHAI GOHIL v. THE CHAIRMAN, BHARAT PETROLEUM CORPORATION LIMITED — Gujarat High Court (2020-02-20)
- PLATINUM TRADEX PRIVATE LIMITED v. SHIA IMAMI ISMAILI MOMIN JAMAT SAMAJ — Gujarat High Court (2020-02-19)
- MOOMAN JAFFERALI ALIJI MAKNOJIYA v. SHIA IMAMI ISMAILI MOMIN JAMAT SAMAJ — Gujarat High Court (2020-02-19)
- MOOMAN JAFFERALI ALIJI MAKNOJIYA v. SHIA IMAMI ISMAILI MOMIN JAMAT SAMAJ — Gujarat High Court (2020-02-19)