HARSHA DEVANI

850 recorded High Court judgment(s) · 2005–2020

Courts

Gujarat High Court

850

38-RULE ABSOLUTE/ALLOWED @ FH	381
(unspecified)	156
39-RULE DISCHARGED/DISMISSED @ FH	129
47-DISPOSAL IN ANY OTHER MODE FH	38
26-DISMISSED @ ADM.STAGE	37
44-PARTLY ALLOWED @ FH	23
46-ANY OTHER MODE @ FH	19
42-RULE DISCHARGED @ FH	16

UNION OF INDIA v. COLLECTOR, ANASKANTHA — Gujarat High Court (2020-03-16)
LEGAL HEIRS OF GADHVI BHURAJI RAMANJI v. STATE OF GUJARAT — Gujarat High Court (2020-03-13)
NASIRBHAI RASULBHAI SHAIKH v. AFROJABANU YAKUBBHAI KURESHI — Gujarat High Court (2020-03-12)
CHAIRMAN - SARDAR SAROVAR NARMADA NIGAM LIMTED v. V I PANDYA — Gujarat High Court (2020-03-11)
YASHWANTLAL RAMANLAL POTLA v. VIJAY RAMANLAL POTLA — Gujarat High Court (2020-03-11)
BABUBHAI BECHARBHAI VEKARAIK v. TALSIBHAI SON OF DUNGARBHAI ZAPADIA-KOLI SINCE DECEASED THROUGH LEGAL HEIRS — Gujarat High Court (2020-03-11)
STATE OF GUJARAT THRO SECRETARY v. RAVAL DAYABHAI RAVABHAI — Gujarat High Court (2020-03-04)
CHIMANLAL BHUKANDAS v. SPECIAL SECRETARY (APPEALS) — Gujarat High Court (2020-01-13)
DHANERA JUTH KHETI SAMUDAYIK SAHKARI MANDALI LIMITED v. STATE OF GUAJRAT — Gujarat High Court (2020-01-13)
HEIRS OF PANCHAL KODARBHAI KHUSHALBHAI v. STATE OF GUJARAT — Gujarat High Court (2019-04-12)