HARSHA DEVANI, . BHARGAV D. KARIA

190 recorded High Court judgment(s) · 2019–2019

Courts

Gujarat High Court

190

38-RULE ABSOLUTE/ALLOWED @ FH	137
26-DISMISSED @ ADM.STAGE	15
27-WITHDRAWN @ ADM.STAGE	14
39-RULE DISCHARGED/DISMISSED @ FH	4
DISPOSED AS INFRUCTUOUS	4
40-WITHDRAWN @ FH	4
53-ALLOWED / GRANTED @ ADM.STAGE	3
56-DISPOSED AT ADMISSION STAGE	3

KRUSHNA NAVGHAN KARAVADRA v. STATE OF GUJARAT — Gujarat High Court (2019-05-09)
MANSI RESEARCH v. STATE OF GUJARAT — Gujarat High Court (2019-05-08)
M/S PHILODEN INDUSTRIES PVT LTD v. UNION OF INDIA — Gujarat High Court (2019-05-08)
STATE OF GUJARAT v. JAGAT B. PATEL — Gujarat High Court (2019-05-08)
VIPULKUMAR C BHALANI v. THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) — Gujarat High Court (2019-05-07)
BHANUBHAI JAMNADAS SITAPARA v. THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) — Gujarat High Court (2019-05-07)
M/S AKSHAR ASSOCIATES v. THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) — Gujarat High Court (2019-05-07)
VIPULKUMAR JAMNADAS DHARSANDIA v. THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) — Gujarat High Court (2019-05-07)
M/S AKSHAR BUILDERS v. THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) — Gujarat High Court (2019-05-07)
M/S AKSHAR DEVELOPERS v. THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) — Gujarat High Court (2019-05-07)