HARSHA DEVANI, . A.S. SUPEHIA

477 recorded High Court judgment(s) · 2018–2020

Courts

Gujarat High Court

477

26-DISMISSED @ ADM.STAGE	184
38-RULE ABSOLUTE/ALLOWED @ FH	104
39-RULE DISCHARGED/DISMISSED @ FH	56
27-WITHDRAWN @ ADM.STAGE	34
56-DISPOSED AT ADMISSION STAGE	16
47-DISPOSAL IN ANY OTHER MODE FH	14
42-RULE DISCHARGED @ FH	10
28-REJECTED @ ADM.STAGE	9

ANILKUMAR VAIKUNTHLAL PATEL v. O.L.OF AHMEDABAD JUBILI MILLS LIMITED (IN LIQUIDATION) — Gujarat High Court (2020-03-26)
ADANI POWER LIMITED v. UNION OF INDIA — Gujarat High Court (2019-06-28)
MAHANT ASHISHKUMAR DILIPBHAI v. STATE OF GUJARAT — Gujarat High Court (2018-10-17)
GUJARAT ELECTRICITY BOARD NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. LEGAL HEIRS OF ISHWARBHAI MANGALBHAI KHANT — Gujarat High Court (2018-10-16)
GUJARAT ELECTRICITY BOARD, NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. LEGAL HEIRS OF NARVATSINH RAVESINH RAULJI — Gujarat High Court (2018-10-16)
GUJARAT ELECTRICITY BOARD NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. LEGAL HEIRS OF VAJABHAI MANGALBHAI KHANT — Gujarat High Court (2018-10-16)
GUJARAT ELECTRICITY BOARD, NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. GOVINDBHAI DAHYABHAI KHANT — Gujarat High Court (2018-10-16)
GUJARAT ELECTRICITY BOARD NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. SHANTABEN MOHANBHAI KHANT — Gujarat High Court (2018-10-16)
GUJARAT ELECTRICITY BOARD, NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. LEGAL HEIRS OF CHHOTABHAI DAHYABHAI KHANT — Gujarat High Court (2018-10-16)
GUJARAT ELECTRICITY BOARD, NOW GUJARAT STATE ELECTRICITY CORPORATION LIMITED v. VIKRAMSINH LAXMANSINH RAULJI — Gujarat High Court (2018-10-16)