HARSHA DEVANI, . A.G.URAIZEE

23 recorded High Court judgment(s) · 2015–2015

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	16
44-PARTLY ALLOWED @ FH	2
47-DISPOSAL IN ANY OTHER MODE FH	2
39-RULE DISCHARGED/DISMISSED @ FH	2
53-ALLOWED / GRANTED @ ADM.STAGE	1

AJANTA MANUFACTURING LIMITED v. DEPUTY COMMISSIONER OF INCOME TAX - MORBI CIRCLE — Gujarat High Court (2015-11-05)
AJANTA PRIVATE LIMITED v. UNION OF INDIA — Gujarat High Court (2015-11-04)
AAVKAR INFRASTRUCTURE COMPANY v. INCOME TAX OFFICER WARD - 9 (2) — Gujarat High Court (2015-11-02)
LINK ENTERPRISES v. UNION OF INDIA — Gujarat High Court (2015-10-23)
AXIS BANK LTD v. DEPUTY COMMISSIONER OF INCOME-TAX — Gujarat High Court (2015-10-20)
AUTOMARK INDUSTRIES (I) LTD v. STATE OF GUJARAT — Gujarat High Court (2015-10-17)
INTAS PHARMA LTD. v. UNION OF INDIA THRO SECRETARY — Gujarat High Court (2015-10-15)
ARUNBHAI R. NAIK v. I.T. OFFICER — Gujarat High Court (2015-10-12)
VIMAL ALANKAR MANDIR v. DIRECTOR OF INCOME TAX — Gujarat High Court (2015-10-06)
FEDERATION OF SURAT TEXTILE TRADERS ASSOCIATION THROUGH v. UNION OF INDIA THROUGH SECRETARY — Gujarat High Court (2015-09-30)