LexHARSH KUMAR,SUDHIR AGARWAL
28 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 18 |
| Dismissed on merits | 9 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- M/S FRIENDS LAND DEVELOPERS v. FIRST ADDITIONAL DISTRICT JUDGE MEERUT AND OTHERS — Allahabad High Court (2018-02-20)
- bhagwandeen v. nand kuma @ munnu shukla and 2 others — Allahabad High Court (2018-02-20)
- SMT. KAILASHA AND 3 ORS. v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-02-20)
- NEERAJ KUMAR v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-02-20)
- SMT. BHAVNA SINGH AND OTHERS v. MANOHAR SINGH BHADAURIYA — Allahabad High Court (2018-02-20)
- SMT. SUNITA DEVI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-02-20)
- pankaj patva v. smt. usha patva — Allahabad High Court (2018-02-20)
- SANT KUMAR v. SMT. SANGEETA — Allahabad High Court (2018-02-20)
- ANJANA DEVI v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-02-20)
- C/M. IMAMUL MADARIS INTER COLLEGE AND ANOTHER v. ALLEGED C/M IMAMUL MADARIS INTER COLLEGE AND OTHERS — Allahabad High Court (2018-02-20)