HARSH KUMAR,PRADEEP KUMAR SINGH BAGHEL
28 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 28 |
Disposal nature
| Disposed off/Decided on merits | 12 |
| Allowed/Partly Allowed on merits | 10 |
| Dismissed on merits | 5 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- LAL BAHADUR v. STATE — Allahabad High Court (2018-12-07)
- PRATAP v. STATE OF U.P. — Allahabad High Court (2018-08-18)
- SHAMBHU v. STATE OF U.P. — Allahabad High Court (2018-05-18)
- BIRMA AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-05-18)
- MAIYADIN v. STATE OF U.P. — Allahabad High Court (2018-05-18)
- RAGHUNATH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-05-18)
- OMKAR SINGH v. STATE — Allahabad High Court (2018-04-24)
- BAL GOVIND AND ORS. v. STATE OF U.P. — Allahabad High Court (2018-04-24)
- RAVENDRA v. STATE — Allahabad High Court (2018-04-24)
- SHAMSHER v. STATE OF U.P. — Allahabad High Court (2018-04-24)
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