HARSH KUMAR

3,081 recorded High Court judgment(s) · 2017–2020

Courts

Allahabad High Court

3081

Allowed/Partly Allowed on merits	1540
Dismissed on merits	917
Dismiss other than merit(DD/Non Prosec./Abated)	440
Disposed off/Decided on merits	180
Reference Disposed off	2
Decided in terms of compromise	1
Cases not falling above	1

PARMANAND PRASAD v. State of U.P. — Allahabad High Court (2020-03-18)
MRITUNJAY @ MRADANGI PANDEY v. State of U.P. — Allahabad High Court (2020-03-18)
SANNU @ SANJEEV v. State of U.P. — Allahabad High Court (2020-03-18)
LAKHAN v. State of U.P. — Allahabad High Court (2020-03-18)
SONU KUMAR v. State of U.P. — Allahabad High Court (2020-03-18)
KUMPAL @ KUNWARPAL v. State of U.P. — Allahabad High Court (2020-03-18)
JAI PRAKASH SINGH v. STATE OF UP AND ANOTHER — Allahabad High Court (2020-03-17)
UMAKANT YADAV AND ANOTHER v. State of U.P. AND ANOTHER — Allahabad High Court (2020-03-17)
CHANDGIRAM AND 4 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2020-03-17)
ASLAM AND ANOTHER v. STATE OF UP AND ANOTHER — Allahabad High Court (2020-03-17)