HARSH KUMAR,AMRESHWAR PRATAP SAHI
76 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 76 |
Disposal nature
| Dismissed on merits | 28 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 25 |
| Disposed off/Decided on merits | 14 |
| Allowed/Partly Allowed on merits | 9 |
Recent judgments
- ANIL KUMAR SINGH AND 5 OTHERS v. State of U.P. AND 9 OTHERS — Allahabad High Court (2018-10-27)
- NARENDRA KUMAR AND 87 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- SHABNAM v. REGISTRAR GENERAL HONBLE HIGH COURT AND ANOTHER — Allahabad High Court (2018-10-27)
- RAM NARESH SINGH and 25 OTHERS v. STATE OF U.P. and 29 OTHERS — Allahabad High Court (2018-10-26)
- ASHWANI KUMAR and 7 OTHERS v. STATE OF U.P. and 19 OTHERS — Allahabad High Court (2018-10-26)
- LALITA SINGH v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-10-26)
- KUBER NATH RAM v. DIST. INSPECTOR OF SCHOOLS AND 4 ORS — Allahabad High Court (2018-10-26)
- dharmendra kumar and another v. state of u.p. and 4 others — Allahabad High Court (2018-10-26)
- sunil kumar gupta v. State of U.P. and 3 ors — Allahabad High Court (2018-10-26)
- KAMLESH KUMAR MAURYA v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-10-26)
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