LexHARSH BUNGER
7,344 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 7344 |
Disposal nature
| DISMISSED | 4470 |
| DISPOSED OF | 2661 |
| ALLOWED | 212 |
| (unspecified) | 1 |
Recent judgments
- SUKHWANT SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-05-27)
- MS NEW KISSAN RICE MILL AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-27)
- RAM NIWAS AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-27)
- SATNAM SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
- GULSHAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-27)
- AJAIB SINGH ALIAS HARDEV SAINI v. THE ADDITIONAL DEPUTY COMMISSIONER KAPURTHALA EXERCISING THE POWER OF COLLECTOR KAPURTHALA AND ANR — Punjab & Haryana High Court (2026-05-27)
- IQBAL SINGH ALIAS SONU DICO v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
- DAVINDER SINGH v. DEPUTY COMMISSIONER CUM DISTRICT COLLECTOR, HOSHIARPUR — Punjab & Haryana High Court (2026-05-27)
- SUKHDEV SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-27)
- ZAKIR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-27)