LexHARPREET SINGH BRAR
13,796 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 13796 |
Disposal nature
| DISPOSED OF | 5993 |
| DISMISSED | 4349 |
| ALLOWED | 3454 |
Recent judgments
- MAMAN RAM v. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED — Punjab & Haryana High Court (2026-05-29)
- JASBIR AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- BALJEET SINGH v. HARYANA SEEDS DEVELOPMENT CORPORATION LTD — Punjab & Haryana High Court (2026-05-29)
- PANKAJ v. DAKSHIN HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- SATPAL SINGH AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-05-29)
- RAJENDER KUMAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- GOLU v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- BALJIT SINGH v. HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED — Punjab & Haryana High Court (2026-05-29)
- VRINDA PASRICHA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
- KULWINDER SINGH v. STATE OF PUNJAB AND ANOTHER — Punjab & Haryana High Court (2026-05-29)