HARPREET KAUR JEEWAN

3,855 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• BAJAJ AUTO LIMITED v. M/S SHIVAM AUTOMOBILES AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• PREETI VERMA v. KANWARDEEP KAUR — Punjab & Haryana High Court (2026-05-29)
• NACHHATAR SINGH v. SARTAJ SINGH CHAHAL — Punjab & Haryana High Court (2026-05-29)
• SANDEEP KUMAR SEHGAL v. MONIKA SHARMA — Punjab & Haryana High Court (2026-05-29)
• BALJINDER SINGH v. KIRAN SHARMA — Punjab & Haryana High Court (2026-05-29)
• M/S TDI INFRASTRUCTURE PVT. LTD. AND ANR v. DINESH AND ORS — Punjab & Haryana High Court (2026-05-29)
• RAJESH v. KARAMVIR AND ORS. — Punjab & Haryana High Court (2026-05-29)
• SONIYA v. VARUN SHARMA, SENIOR SUPERINTENDENT OF POLICE, PATIALA — Punjab & Haryana High Court (2026-05-27)
• SAROJ RANI @ SAROJ DEVI v. V. UMA SHANKAR IAS AND ANR — Punjab & Haryana High Court (2026-05-27)
• MAMTA AND OTHERS v. GHANSHYAM THORI MISSION DIRECTOR — Punjab & Haryana High Court (2026-05-27)