LexHARKESH MANUJA
17,581 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 17581 |
Disposal nature
| DISPOSED OF | 8349 |
| DISMISSED | 6791 |
| ALLOWED | 2441 |
Recent judgments
- EHC VIRENDER AND OTHERS v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- MAMTA DEVI v. RAKESH SHARMA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- ROOPA AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- TANISHA MAAN AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- SANJANA AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- JAGJIT SINGH ALIAS JAGGA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- BALJINDER KAUR AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- HRJOT SINGH AND ANOTHER v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2026-06-03)
- YOGITA DEVI AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-06-03)
- DEEPAK AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-03)