HARISH VAIDYANATHAN SHANKAR, . YASHWANT VARMA

427 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• SANJAY GUPTA v. SONAKSHI GUPTA AND ORS. — Delhi High Court (2025-12-06)
• PREM COLOUR CHEM PVT LTD v. THE UNION OF INDIA AND ORS — Delhi High Court (2025-09-19)
• M/S POOJA BUILDTECH PVT. LTD. & ANR. v. RAGHBIR SINGH CHHABRA — Delhi High Court (2025-09-17)
• M/S S R ENTERPRISES v. PR. COMMISSIONER OF GOODS AND SERVICE TAX, EAST DELHI — Delhi High Court (2025-05-29)
• VIKAS RAJ v. INCOME TAX OFFICER & ORS. — Delhi High Court (2025-04-21)
• DELHI TECHNOLOGICAL UNIVERSITY AND ANR v. DR PRAVIR KUMAR — Delhi High Court (2025-03-20)
• MS SHYAM INDUS POWER SOLUTIONS PVT LTD v. PRINCIPAL COMMISSIONER CGST DELHI NORTH — Delhi High Court (2025-03-20)
• PARAS PRODUCTS v. COMMISSIONER CENTRAL GST, DELHI NORTH — Delhi High Court (2025-03-20)
• DELHI TECHNOLOGICAL UNIVERSITY v. DR JAI GOPAL SHARMA — Delhi High Court (2025-03-20)
• MR. DEEPAK SINHA v. DELHI DEVELOPMENT AUTHORITY & ORS. — Delhi High Court (2025-03-19)