HARISH VAIDYANATHAN SHANKAR, . ANIL KSHETARPAL

278 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• DAYA KISHAN GOEL v. SHRI RAMESH CHANDER GOEL — Delhi High Court (2026-01-29)
• CHIRAG GOEL v. RAMESH CHANDER GOEL — Delhi High Court (2026-01-29)
• AKASHDEEP SINGH v. MANPREET KAUR — Delhi High Court (2025-12-24)
• GNCTD THROUGH DEPARTMENT OF TRAINING AND TECHNICAL EDUCATION v. M/S HUMAN POTENTIAL DEVELOPMENT AND RESEARCH SOCIETY — Delhi High Court (2025-12-24)
• OM PRAKASH GROVER AND ANR. v. PIRAMAL CAPITAL AND HOUSING FINANCE CORP. LTD — Delhi High Court (2025-12-24)
• AIRPORTS AUTHORITY OF INDIA v. SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD & ORS. — Delhi High Court (2025-12-24)
• VIBHUTI JAUHARI & ANR. v. ANITA MUNJAL AND ORS & ANR. & ANR. — Delhi High Court (2025-12-24)
• RAJAT KANWAR v. SHIKHA KANWAR — Delhi High Court (2025-12-24)
• PREETI AGARWAL v. AGNI SHEKHAR PANDEY — Delhi High Court (2025-12-24)
• SHRISTI INFRASTRUCTURE DEVELOPMENT CORPORATION LTD v. AIRPORTS AUTHORITY OF INDIA & ORS. — Delhi High Court (2025-12-24)