HARISH VAIDYANATHAN SHANKAR

648 recorded High Court judgment(s) · 2025–2026

Courts

Delhi High Court

648

(unspecified)

648

MIDPOINT COMMODEAL PRIVATE LIMITED v. FIDATOCITY HOMES PRIVATE LIMITED & ORS. — Delhi High Court (2026-05-29)
NATIONAL HIGHWAYS AUTHORITY OF INDIA v. ROADWAY SOLUTION INDIA PVT. LTD. — Delhi High Court (2026-05-29)
BHARAT HEAVY ELECTRICAL LIMITED v. ANAND ENGINEERING LIMITED — Delhi High Court (2026-05-29)
DALMIA CEMENT (BHARAT) LTD. v. BINOD KUMAR BAWRI & ORS. — Delhi High Court (2026-05-29)
CYGNETT HOTELS AND RESORTS PRIVATE LIMITED v. M/S TAPOBHUMI ECO PROJECTS PRIVATE LIMITED — Delhi High Court (2026-05-29)
MS AS PATEL v. NATIONAL HIGHWAY AUTHORITY OF INDIA — Delhi High Court (2026-05-29)
RAMA CIVIL INDIA CONSTRUCTION PRIVATE LTD THROUGH AUTHORIZED REPRESENTATIVE MR R N GUPTA DIRECTOR v. CENTRAL PUBLIC WORKS DEPARTMENT JAMMU (J AND K) REPRESENTED THROUGH THE EXECUTIVE ENGINEER AND SENI — Delhi High Court (2026-05-29)
AVG LOGISTICS LIMITED v. M/S SHREE SHYAM PALACE — Delhi High Court (2026-05-29)
MORGAN SECURITIES AND CREDITS PVT. LTD. v. BPL LIMITED & ORS. — Delhi High Court (2026-05-29)
CYGNETT HOTELS AND RESOTS PRIVATE LIMITED v. M/S TAPOBHUMI ECO PROJECTS PRIVATE LIMITED — Delhi High Court (2026-05-29)