LexHARISH TANDON, TIRTHANKAR GHOSH
287 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 287 |
Disposal nature
| REJECTED | 167 |
| ALLOWED | 62 |
| DISMISSED AS NOT PRESSED | 25 |
| DISPOSED | 10 |
| DISMISSED FOR NON PROSECUTION | 8 |
| PARTLY ALLOWED | 5 |
| DISMISSED | 5 |
| DISMISSED AS WITHDRAWN | 3 |
Recent judgments
- HELU MANDAL v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-08)
- ABDUL CHATTER MONDAL@MD CHATTAR MONDAL@ABDUL CHALT MONDAL AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-08)
- SOHIDUR SK@JAHIDUR RAHAMAN v. State of West Bengal — Calcutta High Court (2021-04-07)
- SANA MAHALDAR @SANAUL MAHALDAR v. State of West Bengal — Calcutta High Court (2021-04-07)
- ARUP BAG AND ANR. v. State of West Bengal — Calcutta High Court (2021-04-07)
- MINU MONDAL AND ANR v. State of West Bengal — Calcutta High Court (2021-04-07)
- SUJIT KUMAR YADAV v. State of West Bengal — Calcutta High Court (2021-04-07)
- SURYA SAHA @MONDAL@ POALASH MANDAL v. State of West Bengal — Calcutta High Court (2021-04-07)
- SANAKA ANKURI @ SANAKA ANKUR v. STATE OF WEST BENGAL — Calcutta High Court (2021-04-07)
- DIPAK MONDAL @DIPTA MONDAL v. State of West Bengal — Calcutta High Court (2021-04-07)