LexHARISH TANDON, SUBHASIS DASGUPTA
237 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 237 |
Disposal nature
| REJECTED | 101 |
| ALLOWED | 57 |
| DISMISSED AS NOT PRESSED | 43 |
| DISPOSED | 21 |
| DISMISSED | 9 |
| DISMISSED FOR NON PROSECUTION | 3 |
| DISMISSED AS WITHDRAWN | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- AKSHYA KUMAR SARANGI v. BAR COUNCIL OF WEST BENGAL AND ANOTHER — Calcutta High Court (2021-08-26)
- SELIMA BIBI@SHILPI BIBI v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-22)
- OM PRAKASH YADAV AND ANR v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-07-22)
- MD SAMIRUL SEKH v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-22)
- KAILASH CHAND BARIWAL@KAILASH CHANDRA AGARWAL v. STATE OF WEST BENGAL AND ANR — Calcutta High Court (2021-07-22)
- AJARUL SK@AJARUL SEKH AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-22)
- PRADIP KUMAR GANGULY v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-22)
- D.SURYA NARAYAN v. THE STATE — Calcutta High Court (2021-07-20)
- JYOTIPROKASH DAS @ JYOTI PRAKASH DAS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2021-07-20)
- GURUDAS DAS v. STATE OF WEST BENGAL — Calcutta High Court (2021-07-19)