HARISH TANDON, SHIVAKANT PRASAD

24 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• UNION OF INDIA AND ORS. v. R.M.PALANI — Calcutta High Court (2021-09-20)
• H.H. BEENA KUMARI v. DEEPAK RAM — Calcutta High Court (2021-09-20)
• THE LIEUTENANT GOVERNOR AND ORS. v. P. KATHIRESAN AND ANR. — Calcutta High Court (2021-09-20)
• UNION OF INDIA AND ORS. v. M. SUDERSON RAO — Calcutta High Court (2021-09-20)
• THE ANDAMAN AND NICOBAR ADMINISTRATION v. M/S BHIBHU SALES AND SERVICES — Calcutta High Court (2021-09-20)
• UNION OF INDIA AND ORS. v. D. RAJAN — Calcutta High Court (2021-09-20)
• UNION OF INDIA AND ORS. v. B. SHYAM SUNDER — Calcutta High Court (2021-09-20)
• THE ANDAMAN AND NICOBAR ADMINISTRATION AND ORS. v. SHYAMAL CHOWDHURY — Calcutta High Court (2021-09-20)
• UNION OF INDIA AND ORS. v. A. MURUGESAN — Calcutta High Court (2021-09-20)
• UNION OF INDIA v. M.DEVENDERAN — Calcutta High Court (2021-09-20)