HARISH TANDON, SHAMPA SARKAR

29 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• MRINTUNJOY SAHA & ORS. v. PRADIP SAHA — Calcutta High Court (2023-10-13)
• THE ALL WEST BENGAL SALES REPRESENTATIVES UNION v. ASIT KUMAR ROY — Calcutta High Court (2022-09-21)
• SHANTI GANATANTRA SANGHATI MANCHA v. NARAYAN SWAROOP NIGAM AND ANR — Calcutta High Court (2022-09-21)
• MD. SABIR v. THE KOLKATA MUNICIPAL CORPORATION AND ORS — Calcutta High Court (2022-07-14)
• SENTU SK. v. State of West Bengal — Calcutta High Court (2020-10-16)
• BAHADUR SK @ BAHADUL SK v. State of West Bengal — Calcutta High Court (2020-10-16)
• MIR REJAUL ALI ALIAS RIJUL v. State of West Bengal — Calcutta High Court (2020-10-16)
• jainuddin sekh v. State of West Bengal — Calcutta High Court (2020-10-16)
• BIJOY SARKAR AND ANR v. State of West Bengal — Calcutta High Court (2020-10-16)
• MD RAMIJ RAJA BISWAS v. State of West Bengal — Calcutta High Court (2020-10-16)