HARISH TANDON,. S.K.SAHOO

26 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• KISHORE KUMAR BEHERA v. COMMISSIONER OF CT AND GST, ODISHA — Orissa High Court (2025-04-02)
• DHARMU DANSANA v. SIBA PRASAD TRIPATHY,DY. CHIEF ENGNR.-CUM-L.A.O (CON.), SE RAILWAY,JHARSUGUDA — Orissa High Court (2025-04-02)
• DR LAXMIDHAR BISWAL v. STATE OF ODISHA — Orissa High Court (2025-04-02)
• U.N.COLLEGE OF SCIENCE AND TECHNOLOGY v. ASST COMMISSIONER OF INCOME TAX EXEMPTION CIRCLE — Orissa High Court (2025-04-02)
• JHANSHI RANI ROUTRAY v. STATE OF ODISHA — Orissa High Court (2025-04-02)
• MASATRAM PATEL v. ALOK KAR, ADDL. SECY. TO GOVT. DEPT. W.R, ODISHA — Orissa High Court (2025-04-02)
• PRATAP CHANDRA SETHY v. STATE OF ODISHA — Orissa High Court (2025-04-02)
• PARAMANANDA JANI @ DAL v. ALOK KAR, ADDL. SECY. TO GOVT. DEPT. W.R , ODISHA — Orissa High Court (2025-04-02)
• MANORANJAN SWAIN v. COMMISSIONER OF COMMERCIAL TAXES AND GOODS AND SERVICES TAX , ODISHA — Orissa High Court (2025-04-02)
• M/S. SPIRE SOLUTION, BBSR v. THE PRINCIPAL COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX, BBSR — Orissa High Court (2025-04-02)