HARISH TANDON, RAVI KRISHAN KAPUR

25 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• PRABHAT CHATTERJEE v. STATE OF WEST BENGAL — Calcutta High Court (2023-05-17)
• AMIYA BHUSAN BHATTACHARYA v. SATISH CHANDRA TEWARY & ORS — Calcutta High Court (2023-05-16)
• RISHAB GHOSH v. State of West Bengal — Calcutta High Court (2020-10-20)
• SAMERUL ALI ALIAS SAMIUL ALI v. State of West Bengal — Calcutta High Court (2020-10-20)
• S.K. CHAND ALIAS CHAND v. State of West Bengal — Calcutta High Court (2020-10-20)
• SHIBU ROY v. State of West Bengal — Calcutta High Court (2020-10-20)
• AJMAL MOMIN ALIAS AJIMUL ANSARY v. State of West Bengal — Calcutta High Court (2020-10-20)
• KHOKAN DURLAV v. State of West Bengal — Calcutta High Court (2020-10-20)
• RAKESH DEBNATH v. State of West Bengal — Calcutta High Court (2020-10-20)
• PAIRA BEWA @ PAYRA BIBI AND ORS v. State of West Bengal — Calcutta High Court (2020-10-20)