HARISH TANDON, RAI CHATTOPADHYAY
22 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 22 |
Disposal nature
| DISPOSED | 14 |
| DISMISSED | 8 |
Recent judgments
- A.INBARAJAN v. ADITYA KUMAR JHA — Calcutta High Court (2024-03-22)
- ASMA BIBI AND ORS v. PALLAVI SARKAR, IAS AND ANR — Calcutta High Court (2024-03-22)
- POOJAN PRASAD v. UNION OF INDIA AND ORS — Calcutta High Court (2023-09-29)
- SHRI ABDUL MAZID v. THE STATE — Calcutta High Court (2023-09-29)
- UNION OF INDIA AND ORS v. RAJ KUMAR SHAW — Calcutta High Court (2023-09-29)
- DHARAM RAJ v. SHRI AKSHAY PANT AND ORS. — Calcutta High Court (2023-09-29)
- UNION OF INDIA v. S.N.KANUNGO (SINCE DECEASED) AND ANR. — Calcutta High Court (2023-09-29)
- K.HAMZA v. THE UNION OF INDIA AND ORS — Calcutta High Court (2023-09-29)
- ASMA BIBI AND ORS v. UNION OF INDIA AND ORS — Calcutta High Court (2023-09-29)
- P.L.KUMAR AND ANR v. UNION OF INDIA AND ORS — Calcutta High Court (2023-09-27)
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