HARISH TANDON, PRASENJIT BISWAS
1,070 recorded High Court judgment(s) · 2008–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1070 |
Disposal nature
| DISPOSED | 415 |
| DISMISSED | 365 |
| DISMISSED FOR DEFAULT | 168 |
| ALLOWED | 36 |
| DISMISSED AS WITHDRAWN | 31 |
| DISMISSED AS NOT PRESSED | 30 |
| DISMISSED FOR NON PROSECUTION | 12 |
| DISMISSED AS INFRUCTUOUS | 4 |
Recent judgments
- UNION OF INDIA AND ORS. v. ELECTROSTEEL CASTINGS LTD AND ANOTHER — Calcutta High Court (2025-02-27)
- SUPRAKASH PRAMANIK v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2025-02-27)
- MOHSIN GAIUR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-27)
- TAPAN KUMAR DUTTA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-26)
- DR SUBHAJIT NANDY v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-26)
- VARA SATYANARAYANA MARTHI v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-26)
- PADMAVATHI SAKKINALA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-25)
- KAMAL MISRA v. THE STATE OF WEST BENGAL SERVICE THROUGH THE PRINCIPAL SECRETARY — Calcutta High Court (2025-02-25)
- ANITARANI MAITY BERA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-07)
- DEEPAK MAWANDIA v. SHREE RSH PROJECTS PVT. LTD. — Calcutta High Court (2025-02-07)
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