LexHARISH TANDON, PARTHA SARATHI SEN
53 recorded High Court judgment(s) · 2014–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 53 |
Disposal nature
| DISMISSED | 26 |
| DISPOSED | 17 |
| DISMISSED FOR DEFAULT | 4 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
| DISMISSED AS NOT PRESSED | 1 |
| REJECTED | 1 |
Recent judgments
- SIBANI DAS GUPTA v. SUCHETA DUTTA AND ORS — Calcutta High Court (2025-02-11)
- LAND ACQUISITION COLLECTOR,HOOGHLY v. CHITRA DUTTA — Calcutta High Court (2025-02-11)
- LAND ACQUISITION COLLECTOR,HOOGHLY v. ARUN KR. DUTTA & ANR. — Calcutta High Court (2025-02-11)
- MOOR SALIM MOLLAH v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-11)
- LAND ACQUISITION COLLECTOR,HOOGHLY v. ARUN KR. DUTTA — Calcutta High Court (2025-02-11)
- LAND ACQUISITION COLLECTOR,HOOGHLY v. CHITRA DUTTA — Calcutta High Court (2025-02-11)
- LAND ACQUISITION COLLECTOR,HOOGHLY v. SANDHYA DUTTA & ORS. — Calcutta High Court (2025-02-11)
- LAND ACQUISITION COLLECTOR,HOOGHLY v. SANTIMOYEE DUTTA — Calcutta High Court (2025-02-11)
- KRISHNA KUMAR JALAN AND ORS v. DEEPAK KUMAR GUPTA — Calcutta High Court (2024-10-07)
- REV ABIR ADHIKARI AND ANR v. MR ANIL RAJKUMAR MUKERJI AND ORS — Calcutta High Court (2024-10-04)