HARISH TANDON, PARTHA SARATHI CHATTERJEE

44 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• STATE OF WEST BENGAL AND ORS. v. Sk Obaidullah And Ors — Calcutta High Court (2025-03-18)
• SUBIR MOSHAT AND ORS v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-18)
• RATNADEEP PAUL v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-18)
• THE STATE OF WEST BENGAL AND ORS v. DAYANANDA ANGLO VEDIC HIGHER SECONDARY SCHOOL AND ORS — Calcutta High Court (2025-02-18)
• THE STATE OF WEST BENGAL AND ANR v. SOHARAF GAZI AND ORS — Calcutta High Court (2025-02-17)
• STATE OF WEST BENGAL AND ANR v. TULU MOHANTA AND ORS — Calcutta High Court (2025-02-17)
• STATE OF WEST BENGAL AND ANR v. MARUF HOSSAIN ANSARY AND ORS — Calcutta High Court (2025-02-17)
• BISWAPRIYA MUKHERJEE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-02-17)
• THE STATE OF WEST BENGAL AND ANR v. UTPAL GHOSH AND ORS — Calcutta High Court (2025-02-17)
• STATE OF WEST BENGAL AND ANR v. MALAY BISWAS AND ORS — Calcutta High Court (2025-02-17)