HARISH TANDON, OM NARAYAN RAI

21 recorded High Court judgment(s) · 2010–2025

Courts

Disposal nature

Recent judgments

• MINATI MANNA v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-21)
• RAIHAN UL HAQUE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-21)
• SIDDHARTHA MAJUMDAR v. SHUBHRENDU CHAKRABORTY — Calcutta High Court (2025-03-20)
• TOORSA COLD STORAGE PRIVATE LTD v. STATE BANK OF INDIA & ANR — Calcutta High Court (2025-03-20)
• KEHERUL ISLAM v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-19)
• SK. REZAUL KARIM v. THE STATE OF WEST BENGAL SERVICE THROUGH THE PRINCIPAL SECRETARY AND ORS — Calcutta High Court (2025-03-18)
• MAGMA HDI GEN INS CO LTD. v. NURNISHA BIBI AND ANR — Calcutta High Court (2025-03-18)
• MD. AZAHAR HOSSAIN v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-03-18)
• NATIONAL INS CO. LTD v. ASAD MONDAL AND ANR — Calcutta High Court (2025-03-18)
• SHAJAHAN MONDAL v. STATE OF WEST BENGAL & ORS — Calcutta High Court (2025-03-17)