LexHARISH TANDON, MADHURESH PRASAD
227 recorded High Court judgment(s) · 2012–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 227 |
Disposal nature
| DISMISSED | 91 |
| DISPOSED | 74 |
| DISMISSED FOR DEFAULT | 21 |
| DISMISSED AS NOT PRESSED | 12 |
| DISMISSED AS WITHDRAWN | 11 |
| DISMISSED FOR NON PROSECUTION | 9 |
| ALLOWED | 5 |
| DISMISSED AS NOT MAINTAINABLE | 3 |
Recent judgments
- KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY v. SOUTH CITY PROJECTS (KOLKATA) LTD. AND ANR — Calcutta High Court (2025-02-12)
- SUTAPA CHAKRABORTY v. GAUTAM CHAKRABORTY — Calcutta High Court (2024-10-07)
- PRATIK KUMAR BHATTACHARYYA v. SOMESH CHANDRA BHATTACHARYYA AND OTHERS — Calcutta High Court (2024-10-07)
- SUBHRA ROY v. T ARMSTRONG CHANGSAN AND ANR — Calcutta High Court (2024-07-19)
- SUCHHANDA GANGULY AND ORS v. THE LEARNED REGISTRAR GENERAL AND ORS — Calcutta High Court (2024-05-22)
- DEVASREE BISWAS NEE DAS v. SOUMYA KANTI BISWAS — Calcutta High Court (2024-05-22)
- MIHIR MITRA v. SWAPAN ADHIKARY SINCE DECEASED REPD BY SABITA ADHIKARY AND ORS. — Calcutta High Court (2024-05-22)
- THE LD REGISTRAR GENERAL APPELLATE SIDE HIGH COURT AT CALCUTTA AND ORS v. SUCHHANDA GANGULY AND ORS — Calcutta High Court (2024-05-22)
- UJJAL PAL & ANR v. MITA RANI PAL @ BOBBI — Calcutta High Court (2024-05-21)
- BAHARPOTA UPPER PRIMARY SCHOOL v. SANTIMAYEE MANNA & ORS — Calcutta High Court (2024-05-20)