HARISH TANDON, KAUSIK CHANDA

207 recorded High Court judgment(s) · 2019–2022

Courts

Calcutta High Court

207

DISMISSED FOR DEFAULT	84
DISPOSED	36
DISMISSED	36
ALLOWED	20
REJECTED	13
DISMISSED FOR NON PROSECUTION	8
DISMISSED AS WITHDRAWN	4
DISMISSED AS NOT PRESSED	2

SUKANTA PAL v. P DEEPAP PRIYA DIST COLLECTOR AND ORS — Calcutta High Court (2022-07-15)
EXE OFFICER ,BDA v. KHANDEKAR AFZALUL QUADER & ANR — Calcutta High Court (2021-07-06)
EXECUTIVE OFFICERBURDWAN DEVELOPMENT ATHORITY v. SK. KORBAN & ORS — Calcutta High Court (2021-07-06)
SK GOLAM LALCHAND v. NANDU LAL SHAW @ NANDU LAL KESHRI @ NANDU LAL BAYES & ORS — Calcutta High Court (2021-07-06)
EXE OFFICER ,BDA v. SAKERA KHATUN &ANR — Calcutta High Court (2021-07-06)
MITHILESH KUMAR v. State of West Bengal — Calcutta High Court (2021-04-28)
MUSTAKIM SK v. State of West Bengal — Calcutta High Court (2021-04-27)
REGENT HIRISE PRIVATE LIMITED AND ORS v. SANCHITA CHATTERJEE AND ORS — Calcutta High Court (2021-04-08)
MAGEBA BRIDGE PRODUCTS LTD & ANR. v. THE WEST BNEGAL SMALL INDUSTRIES DEVELOPMENT CORP. LTD — Calcutta High Court (2021-04-08)
MANIK LAL JAISWARA & ORS v. SMT MANJU DEVI & ANR — Calcutta High Court (2021-04-08)