HARISH TANDON (CJ),. MURAHARI SRI RAMAN

1,848 recorded High Court judgment(s) · 2025–2026

Courts

Orissa High Court

1848

Disposed Off	1792
Withdrawn	27
Dismissed	14
Converted	6
Allowed	4
Dismissed For Default/Non-Prosecution	3
Dismissed for non removal of defects	1
Dropped	1

M/S. D.K.ENGINEERING AND CONSTRUCTION, BOLANGIR v. THE ODISHA STATE POLICE HOUSING AND WELFARE CORPORATION LTD.,BHUBANESWAR — Orissa High Court (2026-05-20)
HAZI MOHAMMAD SAKIL v. STATE OF ODISHA — Orissa High Court (2026-05-20)
M/S TRISAKTI ENTERPRISES, JAJPUR v. THE CHIEF COMMISSIONER OF COMMERCIAL TAXES AND GOODS AND SERVISES TAX, CUTTACK — Orissa High Court (2026-05-20)
SANJAY KUMAR AGRAWAL v. STATE OF ODISHA — Orissa High Court (2026-05-20)
M/S ALKA ENTERPRISES, KORAPUT v. STATE TAX OFFICER, KORAPUT CIRCLE — Orissa High Court (2026-05-20)
BINODINI INFRASTRUCTURE PVT.LTD, KALAHANDI v. STATE OF ODISHA — Orissa High Court (2026-05-20)
M/S.SRM RETAILS AND HOSPITALITY SERVICES LTD, BHUBANESWAR v. STATE OF ODISHA — Orissa High Court (2026-05-20)
M/S NIHAR RANJAN UPADHYAYA, BHADRAK v. JOINT COMMISSIONER (APPEAL) CT AND GST, BALASORE TERRITORIAL RANGE — Orissa High Court (2026-05-20)
M/S SATYA RANJAN SAHOO, CUTTACK v. COMMISSIONER CT AND GST, ODISHA, CUTTACK — Orissa High Court (2026-05-20)
AKSHAY KUMAR ROUT v. STATE OF ODISHA — Orissa High Court (2026-05-20)