HARISH TANDON (CJ),. MANASH RANJAN PATHAK

36 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ALONE TRUST v. UNION OF INDIA — Orissa High Court (2026-02-05)
• MAHESWAR BEHERA v. STATE OF ODISHA — Orissa High Court (2025-12-03)
• M/S. SARASWATA ENTERPRISES, CUTTACK v. STATE OF ODISHA — Orissa High Court (2025-11-19)
• CH. JATIN KUMAR PATRA v. STATE OF ODISHA — Orissa High Court (2025-11-19)
• AMIT KUMAR SAHOO v. THE CHIEF COMMISSIONER OF CT AND GST, CUTTACK — Orissa High Court (2025-11-19)
• NARAYAN SAHU v. STATE OF ODISHA — Orissa High Court (2025-11-19)
• SK. NASIR ALI v. THE STATE OF ODISHA — Orissa High Court (2025-11-19)
• PUSPALATA SAMAL v. STATE OF ODISHA — Orissa High Court (2025-10-29)
• DILLIP KUMAR SAHOO v. STATE OF ODISHA — Orissa High Court (2025-10-16)
• COMMISSIONER OF CUSTOMS,(PREVENTIVE),BHUBANESWAR v. M/S. CHAMONG TEE EXPORTS PVT. LTD. — Orissa High Court (2025-07-31)