HARISH TANDON (CJ),. K.R.MOHAPATRA

28 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• STATE BANK OF INDIA v. RAM KRISHNA BEHERA — Orissa High Court (2025-06-19)
• SAYED NOORAIN HUSSAIN v. ADDITIONAL CT AND GST OFFICER, CUTTACK — Orissa High Court (2025-04-17)
• INDIRA KAMILA v. ADDL. CT AND GST OFFICER, BALASORE CIRCLE — Orissa High Court (2025-04-17)
• ABHISHEKA SARANGI v. SUPERINTENDENT OF CGST AND CENTRAL EXCISE, KENDRAPARA — Orissa High Court (2025-04-17)
• SABITA MANJARI BEHERA v. STATE OF ODISHA — Orissa High Court (2025-04-17)
• DEEPAK KUMAR DASH v. STATE OF ODISHA — Orissa High Court (2025-04-17)
• M/S. ARADHANA PROPERTY DEVELOPMENT PRIVATE LIMITED, BBSR v. STATE TAX OFFICER, CT AND GST, BHUBANESWAR-I CIRCLE — Orissa High Court (2025-04-17)
• TASWEER AHAMAD KHAN v. SUPERINTENDENT OF CGST AND CENTRAL EXCISE, KENDRAPARA CIRCLE, CUTTACK-IX RANGE, CUTTACK — Orissa High Court (2025-04-17)
• BHABAGRAHI LENKA v. SUPERINTENDENT, CGST AND CENTRAL EXCISE, CHOUDWAR RANGE, CUTTACK — Orissa High Court (2025-04-17)
• RAKESH KUMAR JENA v. ADDITIONAL CT AND GST OFFICER, JAGATSINGHPUR CIRCLE — Orissa High Court (2025-04-17)