HARISH TANDON (CJ)

61 recorded High Court judgment(s) · 2025–2026

Courts

Orissa High Court

Disposed Off	40
Dismissed	13
Dismissed For Default/Non-Prosecution	3
Withdrawn	2
Allowed	1
Abated	1
Infructuous	1

THAKURDAS HANSDA v. SANATAN SINGH — Orissa High Court (2026-05-08)
GUMMUDU CHITTI BABU v. GEDELA GOPAL KRISHNA — Orissa High Court (2026-05-08)
SWAYAMSIDDHA SINGHSAMANT v. NARAYAN PRASAD SINGHSAMANT — Orissa High Court (2026-05-08)
PRASANTA KUMAR MISHRA v. ANITA MISHRA — Orissa High Court (2026-05-08)
RAMESH CHANDRA PRADHAN v. P. RAKESH @ HAPPY — Orissa High Court (2026-04-17)
LAXMI GUPTA v. JYOSTNARANI MOHAPATRA — Orissa High Court (2026-04-17)
PARADEEP PHOSPHATES LTD., BBSR v. CHANDRAMANI DEI@SAHOO — Orissa High Court (2026-04-17)
JYOTSNAMANJARI DAS @ DEI v. M/S ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED,KHURDA — Orissa High Court (2026-04-17)
CHANDRAKANT @ CHAKRADHAR SAHOO v. SATYAJEET SAHOO — Orissa High Court (2026-04-17)
BAGADIYA BROTHERS PVT. LTD. v. UNION OF INDIA — Orissa High Court (2026-04-17)