HARISH TANDON (CJ),. B. P. ROUTRAY

56 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• M/S VIRAJ STEEL AND ENERGY PRIVATE LIMITED, NEW DELHI v. JOINT COMMISSIONER OF STATE TAX (APPEAL), SAMBALPUR — Orissa High Court (2025-05-15)
• SARANGADHAR PANIGRAHI v. STATE OF ODISHA — Orissa High Court (2025-05-15)
• DR. BIKASH DAS v. STATE OF ODISHA — Orissa High Court (2025-04-09)
• M/S PRANATI TRADERS, CHAMPABANI PATNA, BALASORE v. STATE OF ODISHA — Orissa High Court (2025-04-09)
• BYOMKESHA ROUT v. STATE OF ODISHA — Orissa High Court (2025-04-09)
• SAIRAM APAT v. STATE OF ODISHA — Orissa High Court (2025-04-09)
• M/S. EAST COAST CONSTRUCTIONS AND INDUSTRIES LTD., BBSR v. STATE OF ORISSA — Orissa High Court (2025-04-09)
• RUNDY HANSDA v. CANARA BANK,KARNATAKA — Orissa High Court (2025-04-09)
• TRILOCHAN PRADHAN v. STATE OF ODISHA — Orissa High Court (2025-04-09)
• SUBASH CHANDRA BARIK v. INCOME TAX OFFICER, PURI — Orissa High Court (2025-04-09)