LexHARISH TANDON, BIBEK CHAUDHURI
481 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 481 |
Disposal nature
| REJECTED | 194 |
| ALLOWED | 160 |
| DISMISSED AS NOT PRESSED | 61 |
| DISMISSED | 33 |
| DISPOSED | 21 |
| PARTLY ALLOWED | 7 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED FOR NON PROSECUTION | 2 |
Recent judgments
- SOHAM KUMAR YADAV @KUSH KUMAR YADAV AND ORS v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
- ASIM MRIDHA @ASIM MRITHA @ASIM MIDHA v. THE NARCOTICS CONTROL BUREAU — Calcutta High Court (2021-10-08)
- RABINDRA NATH BANIK @ MANIK AND ANR v. JAGADISH CHANDRA BANIK AND ORS — Calcutta High Court (2021-10-08)
- IBRAHIM & ORS v. ABID & ORS — Calcutta High Court (2021-10-08)
- MANOTOSH GHOSH v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-08)
- BECHU SEKH v. STATE OF WEST BENGAL — Calcutta High Court (2021-10-05)
- AMITAVA CHATTERJEE v. RINA CHATTERJEE — Calcutta High Court (2021-10-04)
- SHYAMLAL SUKUL v. MUKLAL SUKUL AND ORS. — Calcutta High Court (2021-10-04)
- SANJAY LOHAR v. HARIPADA OHATR — Calcutta High Court (2021-10-04)
- SANJOG MARKETING PRIVATE LIMITED v. HEMAL K. SHAH — Calcutta High Court (2021-10-01)