HARISH TANDON, APURBA SINHA RAY

50 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• RANADEEP HALDER v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-03-13)
• CHRISTOPHER HEMBROM v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-03-12)
• PEMBA SHERPA @ HADDI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-03-12)
• AINUL MD. @ AINUL HAQUE v. THE STATE OF WEST BENGAL AND ANR. — Calcutta High Court (2025-03-06)
• JIBAN KRISHNA NANDI v. AVIJIT NANDI@ABHIJIT NANDI AND ORS — Calcutta High Court (2025-03-05)
• MUKTI SOREN MURMU v. MERY SOREN AND ORS — Calcutta High Court (2025-03-05)
• AMAR KRISHNA CHOWDHURY v. GANESH TRIPATHI — Calcutta High Court (2025-03-05)
• MAZRUDDIN MIA v. JAHIRUDDIN MIAH — Calcutta High Court (2025-03-04)
• SANGHAMITRA DAS v. AVIJIT SEN — Calcutta High Court (2025-03-04)
• BHOLA GHOSH v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-03-03)