HARISH TANDON, AJAY KUMAR GUPTA

35 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• ALLOY STEELS PLANT v. PIJUSH MAJUMDAR — Calcutta High Court (2023-09-14)
• BHANDUL SHAW @ MANIL SHAW v. TARAK SHAW — Calcutta High Court (2023-09-14)
• JHARNA BANIK AND ANR v. JAGABANDHU ROY CHOWDHURY — Calcutta High Court (2023-08-24)
• GOUTAM SUNDAR DEY v. DEBDAS HALDER AND ORS — Calcutta High Court (2023-08-24)
• DIPA GANGULY AND ANR (CHHAYA BHATTACHARJEE SINCE DECEASED) v. MAINAK BHATTACHARJEE AND ORS — Calcutta High Court (2023-08-23)
• CHAITALI PAUL v. MONOWARA BIBI AND ORS — Calcutta High Court (2023-08-23)
• TULSI PRAMANIK AND ORS. v. KHURSHID JAHAN BEGUM AND ORS. — Calcutta High Court (2023-08-23)
• RABINDRA NATH BASU v. BANANI BASU — Calcutta High Court (2023-08-22)
• KISHORE KUMAR BANERJEE v. MALAY KUMAR BANERJEE AND ORS — Calcutta High Court (2023-08-22)
• L.A. COLLECTOR, JALPAIGURI v. KALI PRASAD ROY — Calcutta High Court (2023-08-22)