HARISH TANDON
115 recorded High Court judgment(s) · 2011–2024
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 115 |
Disposal nature
| DISPOSED | 70 |
| DISMISSED | 28 |
| ALLOWED | 8 |
| DISMISSED FOR DEFAULT | 4 |
| DISMISSED AS NOT PRESSED | 2 |
| DISMISSED AS NOT MAINTAINABLE | 1 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED AS NON PROSECUTION | 1 |
Recent judgments
- SWAGATA SENGUPTA v. PREMA SENGUPTA(MAITY) — Calcutta High Court (2024-10-07)
- ADHIBAS MAHATO v. ANNDA SARDAR AND ORS. — Calcutta High Court (2024-10-07)
- PRABHAT CHANDRA SEN AND ANR v. GANESH DHALI AND ORS — Calcutta High Court (2024-10-07)
- SUBHAS CHANDRA NASKAR AND ORS v. GOUTAM CHANDRA AND ORS — Calcutta High Court (2024-10-07)
- SHOUVIK GHOSH v. SANGEETA GHOSH — Calcutta High Court (2024-10-07)
- JAGADISH PRASAD SAHA v. ABDUL SALAM AND ORS — Calcutta High Court (2024-10-01)
- MD. AHAMMAD AND ANR v. SYED SAIFUDDIN AND ORS — Calcutta High Court (2024-10-01)
- TOLLYGUNGE BEJOYEE SANGHA v. MAYA DAS AND ANR — Calcutta High Court (2024-09-25)
- RAMALA SEN AND ORS v. RANAJIT MITRA AND ORS — Calcutta High Court (2024-09-25)
- ANANDA MARGA PRACARAK SAMGHA AND ORS v. ACARYA VISHVADEVANANDA AVADHUTA AND ANR — Calcutta High Court (2024-09-25)
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