LexHARISH KUMAR
831 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 831 |
Disposal nature
| DISMISSED | 356 |
| DISPOSED | 175 |
| WITHDRAWN | 148 |
| ALLOWED | 119 |
| REJECTED | 15 |
| PARTLY ALLOWED (DISPOSAL) | 10 |
| D.F.D. FOR NON APPEARANCE | 7 |
| ABATED | 1 |
Recent judgments
- Indradev Prasad v. Mahadivakhta , Bihar, Shri P.K. Sahi — Patna High Court (2024-07-03)
- Nishant Kumar v. The State of Bihar — Patna High Court (2024-07-03)
- Lakshman Kishore v. The State of Bihar — Patna High Court (2024-07-03)
- Indradeo Prasad v. Advocate General, Bihar, Patna High Court, Patna and Ors — Patna High Court (2024-07-03)
- Om Prakash Singh v. The State of Bihar — Patna High Court (2024-07-03)
- Ram Brat Prasad v. The State of Bihar, — Patna High Court (2024-07-03)
- Ravindra Prasad Singh v. The State of Bihar — Patna High Court (2024-06-28)
- Sachchidanand Prasad v. The State Of Bihar and Ors — Patna High Court (2024-06-28)
- M/s S. S. Construction, Proprietor Sri Shyam Kishore Rai v. The State of Bihar and Ors — Patna High Court (2024-06-28)
- Manish Kumar Pandey v. The State of Bihar — Patna High Court (2024-06-28)